LexK.K. TATED, D.K. DESHMUKH
703 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 703 |
Disposal nature
| Rejected | 226 |
| Disposed Off | 170 |
| Rule Made Absolute | 99 |
| DISPOSED OFF | 79 |
| Allowed To be withdrawn | 36 |
| Granted | 25 |
| Rule Discharged | 18 |
| Dismissed | 18 |
Recent judgments
- HARIDAS TUKARAM BABAR v. PRINCIPAL AND ORS — Bombay High Court (2012-01-19)
- INDIRA RAJGURU v. BALKRISHNA K. RAJGURU AND 4 ORS. — Bombay High Court (2012-01-19)
- 1) MR. MADHUKAR PANDURANG PATIL (GHORPADE) AND OTHERS v. 1) MR. KAMLAKAR SADASHIV PATIL (GHORPADE) AND OTHERS — Bombay High Court (2012-01-19)
- SHREE NARAYANARAO BABASAHEB EDUCATION SOCIETY, ICHALKARANJI, THROUGH PRESIDENT AND ORS v. THE STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, GENERAL ADMINISTRATION DEPT AND ORS — Bombay High Court (2012-01-19)
- THW. ADDL. CONTROLLER OF STAMPS v. SHRI PRAKASH BHANUDAS SHINDE — Bombay High Court (2012-01-19)
- SHUBHANGI TUKARAM PATIL AND ORS v. STATE OF MAHARASHTRA — Bombay High Court (2012-01-19)
- DNYANDEO MARUTIRAO KALAKE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-01-19)
- SHANKARLING ARJUN LOHAR v. THE STATE OF MAHRASTHRA AND ANR. — Bombay High Court (2012-01-19)
- DR. TALEKAR SUBHASH TUKARAM v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY, DEPT OF HIGHER AND TECHNICAL EDUCATION AND OR — Bombay High Court (2012-01-19)
- THE DIRECTOR GENERAL OF POLICE INSPECTOR, GENERAL OF POLICE, MAHARASHTRA STATE, MUMBAI AND ORS v. SHRI. NAMDEO RAMKRISHNA KHANDEKAR — Bombay High Court (2012-01-19)