LexK.K. TATED, D.D. SINHA
123 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 123 |
Disposal nature
| Disposed Off | 60 |
| Dismissed | 36 |
| (unspecified) | 18 |
| Allowed | 5 |
| Dismissed for non-complying conditional Order | 2 |
| APPEAL ALLOWED/REVERSED | 1 |
| PARTLY ALLOWED PARTLY DISMISSED | 1 |
Recent judgments
- MANJUSHREE JAIN v. THE UNION OF INDIA AND ORS. — Bombay High Court (2012-12-18)
- JAMATUL MUSLIMEEN TRUST MALAD WEST v. MAHARASHTRA STATE BOARD OF WAKFS AND ORS. — Bombay High Court (2012-12-17)
- MD. RAFEEQ S/O. TAYYAB LAKDAWALA v. MAHARASHTRA STATE BOARD OF WAKFS AND ORS. — Bombay High Court (2012-12-17)
- PARIVARTHAN PRAVASI SEVA SANTH, THROUGH CHAIRMAN, EKNATH GANPAT RAUT v. SHRI. RAJBHOJ SITARAM TORNE — Bombay High Court (2012-12-17)
- MUSLIM DHARMEYA TAMBOLI AND ATTAR JAMAT SHAHER AND ZILLA SOLAPUR, DIST. SOLAPUR AND ORS v. SHRI. SALIM HAJI SHAMSHODDIN TAMBOII (SHAIKH) AND ORS — Bombay High Court (2012-12-14)
- MUSLIM DHARMEYA TAMBOLI AND ATTAR JAMAT SHAHER AND ZILLA SOLAPUR, DIST. SOLAPUR AND ORS v. SHRI. SALIM HAJI SHAMSHODDIN TAMBOII (SHAIKH) AND ORS — Bombay High Court (2012-12-14)
- MANGALMARUTI ENTERPRISES, PROP. BHARAT THAKRYA THAKUR v. MUNICIPAL CORPORATION OF CITY OF THANE AND ORS — Bombay High Court (2012-12-14)
- THE STATE OF MAHARASHTRA THROUGH SECRETARY, PUBLIC HEALTH DEPT AND ORS v. R. R. JOSHI — Bombay High Court (2012-12-14)
- KIRAN T. SANAS v. THE STATE OF MAHARSHTRA AND ORS. — Bombay High Court (2012-12-13)
- RAJSHREE VITHALRAO JAKKAL v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2012-12-13)