K.K. TATED, D.B. BHOSALE
151 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 151 |
Disposal nature
| Disposed Off | 109 |
| Rule Made Absolute | 9 |
| Dismissed | 8 |
| Rule Discharged | 4 |
| (unspecified) | 3 |
| Allowed To be withdrawn | 3 |
| DISPOSED OFF | 2 |
| OTHERS DISPOSED OFF | 2 |
Recent judgments
- CHANDRAKANT PUNJAJI SAWAIKAR v. THE GOVERNMENT OF MAHARASHTRA AND ORS. — Bombay High Court (2011-12-23)
- SHRI. LONDHE VIKAS RAJARAM AND ORS v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, SOCIAL JUSTICE DEPT AND ORS — Bombay High Court (2011-12-23)
- NEEL AMEET MAHENDRAKAR v. AMEET ACHYUT MAHENDRAKAR — Bombay High Court (2011-12-23)
- SHRI. LONDHE VIKAS RAJARAM AND ORS v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, SOCIAL JUSTICE DEPT AND ORS — Bombay High Court (2011-12-23)
- CHANDRAKANT PUNJAJI SAWAIKAR v. THE GOVERNMENT OF MAHARASHTRA AND ORS. — Bombay High Court (2011-12-23)
- KIRAN ASHOK JADHAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-12-23)
- YAMUNA SAVLIRAM GAVIT v. CHIEF CONSERVATION OF FOREST DIVISION, NASHIK AND ORS — Bombay High Court (2011-12-22)
- SHRI. RAMCHANDRA KONDIBA MAHAJAN v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-12-22)
- SHRI. SATESH BHAGWAT PAWAR AND ORS v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY SOCIAL JUSTICE DEPT, MUMBAI AND ORS — Bombay High Court (2011-12-22)
- SHRI. SATESH BHAGWAT PAWAR AND ORS v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY SOCIAL JUSTICE DEPT, MUMBAI AND ORS — Bombay High Court (2011-12-22)
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