LexK.K. TATED, A.M. KHANWILKAR
389 recorded High Court judgment(s) · 2011–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 389 |
Disposal nature
| Disposed Off | 155 |
| DISPOSED OFF | 100 |
| Dismissed | 28 |
| Allowed To be withdrawn | 18 |
| Allowed | 18 |
| Dissmiss For Default/Non-Prosecution | 13 |
| WITHDRAWN | 11 |
| (unspecified) | 10 |
Recent judgments
- M/S. J. GALA ENTERPRISES AND ANR. v. THE STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2013-03-20)
- M/S. J. GALA ENTERPRISES AND ANR. v. THE STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2013-03-20)
- VISHNU RAMCHANDRA PATIL v. GROUP GRAM PANCHAYAT, KHARIVLI GRAM SEVAK AND ORS — Bombay High Court (2013-03-06)
- GODREJ AGROVET LIMITED v. AGRICULTURAL PRODUCE MARKET COMMITTEE PANVEL AND ORS — Bombay High Court (2013-03-06)
- CIDCO v. PERCIVAL JOSEPH PAREIRA AND OTHERS — Bombay High Court (2013-03-06)
- MUKUND GOTIRAM ADHAV v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2013-03-06)
- AGRICULTURAL PRODUCE MARKET COMMITTEE, PANVEL and ANR. v. GODREJ AGROVET LTD., and ORS. — Bombay High Court (2013-03-06)
- VISHNU RAMCHANDRA PATIL v. GROUP GRAM PANCHAYAT, KHARIVLI GRAM SEVAK AND ORS — Bombay High Court (2013-03-06)
- AMRUTLAL MANOHAR KANJARIYA v. STATE OF MAHARASHTRA, THROUGH SECRETARY, SOCIAL JUSTICE AND SPECIAL ASSISTANCE DEPT AND ORS — Bombay High Court (2013-03-04)
- AMIT ARVIND ATIGRE AND ORS v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2013-02-22)