K.K. TATED

20,788 recorded High Court judgment(s) · 2007–2023

Courts

Bombay High Court

20788

Disposed Off	6650
(unspecified)	3920
Allowed	2907
Dismissed	2146
Rejected	1100
Dissmiss For Default/Non-Prosecution	1076
DISPOSED OFF	856
Dismissed for non-complying conditional Order	720

MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI THROUGH ITS DIVISIONAL CONTROLLER v. SMT. SHITAL SACHIN MANE AND ORS, — Bombay High Court (2023-02-08)
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI THROUGH ITS DIVISIONAL CONTROLLER v. SMT. SHITAL SACHIN MANE AND ORS, — Bombay High Court (2023-02-08)
VEENA DIMNA D'COSTA AND ORS v. MESSRS A.R. DEVELOPERS THR. PROP.ANIL MEGHRAJ WADHARE — Bombay High Court (2022-08-11)
SAMHITA CO-OPERATIVE HOUSING SOCIETY LTD. v. THE DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES, MUMBAI DIVISION, MUMBAI AND ORS. — Bombay High Court (2022-08-10)
SUDARSHAN MALPANI v. ARGIL PROPERTIES PRIVATE LIMITED AND ORS — Bombay High Court (2022-02-04)
SHREESH CO-OP. HSG. SOC. LTD. THANE WEST v. MANTHAN CO-OP HSG. SOC. LTD. AND ANR — Bombay High Court (2022-01-27)
M/ ARCTOS SHIPPING CO LTD. v. M/S. FAL SHIPPING CO. LTD. — Bombay High Court (2021-10-07)
RAJARAM MOHAN LONDHE v. TATKALI DEVI DEOSTHAN WAHIWATDAR, SHRI. GAJANAN DAJI PATHAK (SINCE DECD.) THROUGH LRS. AND ORS. — Bombay High Court (2021-09-13)
M/S.ROMELL REALTORS, v. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY, — Bombay High Court (2021-02-26)
NIYAZ AHMED QURESHI AND ANR v. MR. MOHD IQBAL QURESHI AND ORS — Bombay High Court (2020-03-04)