K. K. TATED

2,913 recorded High Court judgment(s) · 2009–2022

Courts

Bombay High Court

2913

Rejected at Admission stage	830
Disposed off/Dismissed for default	795
Admitted/Allowed/Granted/Rule Absolute	687
Dismissed/Rule Discharged	438
Withdrawn	129
DISMISSED	7
APPLICATION ALLOWED	7
(unspecified)	6

YOGESH CHANDRAKANTRAO UNHALE AND ANOTHER v. VIJAYA@LATA BALAJI VIRDHE — Bombay High Court (2022-07-07)
SAVITA DILIP@DINESH RATHOD v. DILIP@DINESH GANGADHAR RATHOD — Bombay High Court (2014-10-27)
GMIDC AURANGABAD THROUGH ITS EXECUTIVE ENGINEER MINOR IRRIGATION DIVN AMBAJOGAI DIST BEED v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2014-10-14)
BABITABAI BABASAHEB MASALKAR AND ORS v. UNITED INDIAN INSURANCE CO LTD AND OTHES — Bombay High Court (2014-10-14)
DEVTA DHANRAJ LAKADE and OTHERS. v. SHRI. SANJIV RAMRAO GAYSAMUDRE — Bombay High Court (2014-10-13)
EXECUTIVE ENGINEER NIMNA DUDHNA PROJECT SELU v. SUBHASH RAVSAHEB CHAVAL AND OTHERS — Bombay High Court (2014-10-13)
EXECUTIVE ENGINEER NIMNA DUDHNA PROJECT SELU v. ASHROBA WAMANRAO CHAVAL DIED THROUGH LRS PRALHAD AND OTHERS — Bombay High Court (2014-10-13)
GODHAVARI MARATHWADA IRRIGATION DEVP. CORP. v. MADHUKAR SHANKARAPPA DESHMANE AND ORS — Bombay High Court (2014-10-13)
GODHAVARI MARATHWADA IRRIGATION DEVP. CORP. v. SHAIKH FARID SHAIKH WALLIJI AND ORS — Bombay High Court (2014-10-13)
YASHODA LAXMAN YARKALWAD AND OTHERS v. NATILONAL INSURANCE CO.LTD. AND ANOTHER3268 — Bombay High Court (2014-10-13)