LexK. K. SONAWANE, R.M. SAVANT
70 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 70 |
Disposal nature
| Disposed Off | 23 |
| DISPOSED OFF | 8 |
| (unspecified) | 8 |
| DISMISSED | 7 |
| Dismissed | 6 |
| Allowed To be withdrawn | 6 |
| Rule Discharged | 5 |
| Allowed | 3 |
Recent judgments
- SWATI D/O VITTHAL SHELVANE, v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-09-19)
- RAVIKANT S/O VITTHALRAO PAWAR, AND ORS. v. THE STATE OF MAHARASHTRA. AND ORS. — Bombay High Court (2018-09-19)
- KADUJI CHOKHAJI INGLE and OTHERS v. THE HONBLE HIGH COURT OF JUDICATURE OF BOMBAY THROUGH ITS REGISTRAR GENERAL — Bombay High Court (2018-09-19)
- RAHUL S/O DEVIDAS YADMAL, v. THE REGISTRAR(INSPECTION-I) AND ORS. — Bombay High Court (2018-09-19)
- JAGDISH ARVIND RAJPUT v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY — Bombay High Court (2018-09-19)
- KAUSHALYA VISHNU KALE v. UNION OF INDIA AND 5 ORS. — Bombay High Court (2018-09-14)
- SHRI. SURYAKANT KASHINATH GHUTUKADE v. THE CHAIRMAN / SECRETARY, MAHARASHTRA PUBLIC SERVICE COMMISSION (M.S.) AND ORS. — Bombay High Court (2018-09-14)
- MRS. PURTI DEEPAK ACHARYA v. MAHARASHTRA STATE ROAD TRANSPORT CORPORATIN, THROUGH VICE CHAIRMAN AND ORS — Bombay High Court (2018-09-12)
- MAHARASHTRA RAJYA SURAKSHA GORCE AND GENERAL KAMGAR UNION v. SMT V.M. BHAROSE, THRU. THE DEPUTY SECRETARY AND ORS — Bombay High Court (2018-09-12)
- MEETA VASUDEO NENE v. THE STATE OF MAHARASHTRA AND 3 ORS — Bombay High Court (2018-09-12)