K. K. SONAWANE

5,259 recorded High Court judgment(s) · 2014–2025

Courts

Bombay High Court

5259

Disposed off/Dismissed for default	3654
Admitted/Allowed/Granted/Rule Absolute	802
(unspecified)	287
Disposed Off	119
Withdrawn	82
DISPOSED OFF	67
Dismissed/Rule Discharged	46
APPEAL ALLOWED/REVERSED	44

DEEPAK SHIVAJI VANZARE v. SOLAPUR MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2025-08-14)
SAKHARAM HARIBHAU ANPAT v. G.M.I.D.C., THR ITS THE EX. ENGINEER, MINOR IRRIGATION DIV. JALNA AND ORS — Bombay High Court (2020-03-17)
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION v. BHASKAR SUGRAM SIRSAT AND OTHERS — Bombay High Court (2020-03-13)
SUKHDEV RAMA SHELKE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2020-03-13)
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION LTD. AND ANOTHER v. SHRIRAM SAMBHAJI MOTADE — Bombay High Court (2020-03-13)
MANGALBAI MANSRAM SHELKE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2020-03-13)
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION LTD. AND ANOTHER v. SHARAD NAGNATH MOTADE — Bombay High Court (2020-03-13)
HARIBA DEVRAO MANE (DIED) THR LRS NARAYAN AND ORS v. THE EX. ENGINEER, MINOR IRRIGATION DIVISION OSMANABAD THR MOHAN B KADE AND ANR — Bombay High Court (2020-03-13)
VITTHAL DAGADU RAUT AND ORS v. THE EX. ENGINEER, BEED IRRIGATION DIVISION, BEED THR G.M.I.D.C., AURANGABAD AND ANR — Bombay High Court (2020-03-13)
SHRIRAM GENERAL INSURANCE CO. LTD., THR ITS AUTHORIZED OFFICER v. HANUMANT WAMANRAO POKHARKAR AND ANR — Bombay High Court (2020-03-13)