K.K. SASIDHARAN, V. PARTHIBAN

187 recorded High Court judgment(s) · 2016–2019

Courts

Madras High Court

187

DISMISSED	62
DISPOSED OF	40
ALLOWED	29
CLOSED	17
WITHDRAWN DISMISSED	16
DISMISSED FOR NON-PROSECUTION	8
PARTLY ALLOWED	5
DISMISSED AS INFRUCTUOUS	4

R.RENUKADEVI v. SHRI SANTOSH KUMAR MALL — Madras High Court (2019-04-11)
DR.K.GANAPATHY, v. C.K.MISRA — Madras High Court (2019-04-11)
N.SUBRAMANIAN v. SANTOSH KUMAR MALL — Madras High Court (2019-04-11)
S. PORAPPANASAMY v. SHRI. VENKATESWARALU RAO — Madras High Court (2019-04-11)
D. SIVAKUMAR v. THIRU. J. RADHAKRISHNAN — Madras High Court (2019-04-11)
S. ALAGUDURAI, v. MR. ANANTA NARAYAN NANDA, — Madras High Court (2018-07-26)
K.R. MANI v. AWTAR SINGH — Madras High Court (2018-07-26)
P. JAGADEESAN, v. MR. N. SHRIHARSHA, — Madras High Court (2018-07-26)
PROMOD KUMAR IPS v. APURVA VERMA IAS — Madras High Court (2018-07-04)
S.RANJIT SAMUEL v. LT.GEN.SURESH SHARMA AVSM — Madras High Court (2018-07-04)