K.K. SASIDHARAN, SATISH K. AGNIHOTRI

1,051 recorded High Court judgment(s) · 2013–2016

Courts

Madras High Court

1051

DISPOSED OF	487
DISMISSED	257
ALLOWED	102
DISMISSED AS WITHDRAWAL	89
CLOSED	54
WITHDRAWN DISMISSED	27
DISMISSED FOR NON-PROSECUTION	15
DISMISSED AS INFRUCTUOUS	10

G.SIVAGNANAM v. R.A.NARESH — Madras High Court (2016-04-29)
PANAGAL POONGA NAGASEWARAN v. P.SARAVANAN — Madras High Court (2016-04-29)
VIJAYA MOOKIM v. A.KARTHICK — Madras High Court (2016-04-29)
A.FIRDOSE BEGUM v. DR.SAVEETHA, IAS — Madras High Court (2016-04-29)
CONT P/886/2016 of Vs — Madras High Court (2016-04-28)
K.PERIYASAMY v. K.RAMAMURTHI — Madras High Court (2016-04-28)
S.PANCHATCHARAM v. R.UMA MAHESWARI — Madras High Court (2016-04-28)
V.BALAMURUGAN v. K.VEERA RAGHAVA RAO IAS — Madras High Court (2016-04-28)
MANIRATHINEM v. S RAJAMANIKKAM — Madras High Court (2016-04-28)
A.LAKSHMANAN v. PANNEERSELVAM — Madras High Court (2016-04-28)