LexK.K. SASIDHARAN, . S. VIMALA
57 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 57 |
Disposal nature
| DISPOSED OF | 28 |
| ALLOWED | 14 |
| CLOSED | 6 |
| DISMISSED | 5 |
| WITHDRAWN DISMISSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- ESAKKILAKSHMI v. TAMIL NADU STATE TRANSPORT — Madras High Court (2016-08-12)
- LATHADEVI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-07-06)
- MARIAMMAL v. STATE OF TAMIL NADUREPRESENTED — Madras High Court (2016-07-06)
- SANKARA KUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2016-07-06)
- D.AMISH ABRAHAM, v. THE AUTHORIZED OFFICER, — Madras High Court (2016-07-06)
- P. RAVICHANDRAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-07-06)
- SULAIMAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-07-06)
- VELLAIYAMMAL v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-07-06)
- M.THAVAMANI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-07-06)
- SAKI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-07-06)