LexK.K. SASIDHARAN, R. SUBRAMANIAN
726 recorded High Court judgment(s) · 2014–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 726 |
Disposal nature
| DISPOSED OF | 204 |
| DISMISSED | 170 |
| PARTLY ALLOWED | 163 |
| ALLOWED | 119 |
| DISMISSED AS WITHDRAWAL | 20 |
| DISMISSED AS INFRUCTUOUS | 19 |
| WITHDRAWN DISMISSED | 11 |
| CLOSED | 7 |
Recent judgments
- THIRIPURAM KANDASAMY v. R.RAJENDRAN — Madras High Court (2019-04-30)
- D.AMUTHA v. MR.MANISEKARAN — Madras High Court (2019-04-25)
- THANGACHIAMMAL TRUST v. THE STATE OF TAMIL NADU REP BY ITS — Madras High Court (2019-04-10)
- THANGACHIAMMAL TRUST v. THE STATE OF TAMIL NADU REP BY ITS — Madras High Court (2019-04-10)
- The Government of Tamil Nadu v. M.Karunanidhi — Madras High Court (2019-04-10)
- E.UMADEVI v. THE SECRETARY — Madras High Court (2019-03-07)
- S. RAMAKRISHNAN v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2019-02-11)
- K.YOGANAND v. THE DEPUTY INSPECTOR GENERAL — Madras High Court (2019-02-07)
- Sankar v. The District Collector — Madras High Court (2018-11-02)
- D.Lakshmi v. The State of Tamil Nadu — Madras High Court (2018-11-02)