LexK.K. SASIDHARAN, R.BANUMATHI
43 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 43 |
Disposal nature
| DISMISSED | 19 |
| DISPOSED OF | 11 |
| ALLOWED | 8 |
| PARTLY ALLOWED | 3 |
| DISPOSED OF WITH DIRECTION | 1 |
| ALLOWED - REMITTED | 1 |
Recent judgments
- K BALASUBRAMANIAN v. R PADMA — Madras High Court (2013-09-16)
- THE OFFICIAL LIQUIDATOR v. R.VIJAYAKUMAR N — Madras High Court (2013-03-01)
- LEO MATRICULATION HIGHER v. THE CHAIR PERSON, — Madras High Court (2013-02-08)
- MEERA BAI v. K.P. ARUMUGHAM — Madras High Court (2013-02-08)
- M/S FLSMIDTH PVT LTD v. M/S SECAN IVESCAST INDIA PVT — Madras High Court (2013-02-01)
- C.JACOB SUMITHRAN v. YOUNG MENS CHRISTIAN ASSN — Madras High Court (2013-01-31)
- HINDUSTAN UNILEVER LTD v. SREE ANNAPOORNA FOODS — Madras High Court (2013-01-31)
- THE DIRECTOR v. V.BALASUNDAR RAJ — Madras High Court (2013-01-31)
- SATHUVACHARY RAGHAVENDRA NAGAR v. PALAR GARDEN ASSOCIAITON — Madras High Court (2013-01-31)
- PVRS MANIKUMAR v. THE OFFICIAL LIQUIDATOR — Madras High Court (2013-01-28)