K.K. SASIDHARAN, PRABHA SRIDEVAN
39 recorded High Court judgment(s) · 2008–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 39 |
Disposal nature
| ALLOWED | 14 |
| DISMISSED | 13 |
| DISPOSED OF | 5 |
| PARTLY ALLOWED | 4 |
| ORDERED | 2 |
| REMITTED | 1 |
Recent judgments
- WITCO INDIA PRIVATE LTD v. NITCO — Madras High Court (2009-11-30)
- DHARAMPAL SATYAPAL LTD v. THE COMMERCIAL TAX OFFICER — Madras High Court (2009-04-13)
- GOVT. OF TN., v. K.SEVANTHINATHA — Madras High Court (2009-03-06)
- ROYAL SUNDARAM ALLIANCE v. A.MEENAKSHI — Madras High Court (2009-03-04)
- THE MG. DIRECTOR, v. M.MANIMEKALAI — Madras High Court (2009-03-03)
- S.MANI,S/O.SUPPAN v. CHAIRMAN AND MANAGING DIRECTOR — Madras High Court (2009-03-03)
- AS/759/1999 of Vs — Madras High Court (2009-03-02)
- THE SPECIAL TAHSILDAR(LA) v. JEGANATHA GOUNDER — Madras High Court (2009-03-02)
- R. JAYABALAN v. THE CHAIRMAN, — Madras High Court (2009-03-02)
- C.PONNAMMAL v. INDIAN BANK — Madras High Court (2009-02-19)
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