K.K. SASIDHARAN, P. VELMURUGAN

686 recorded High Court judgment(s) · 2017–2019

Courts

Madras High Court

686

DISMISSED	194
ALLOWED	188
DISPOSED OF	150
WITHDRAWN DISMISSED	48
DISMISSED AS INFRUCTUOUS	32
PARTLY ALLOWED	29
DISMISSED FOR NON-PROSECUTION	20
CLOSED	6

D.UMAPATHI v. T.KRISHNAMURTHY — Madras High Court (2019-07-24)
MALLIGA v. S.KRISHNAN, IAS — Madras High Court (2019-07-24)
SMT. R. VIJAYALAKSHMI v. MR.P. K. VAIRAMUTHU — Madras High Court (2019-03-28)
D. SARALADEVI v. THE STATE OF TAMIL NADU — Madras High Court (2019-03-28)
M/S DIVYAM SPINNER v. THE GENERAL MANAGER — Madras High Court (2019-03-28)
V.Radhika v. D.N.Saraswathi — Madras High Court (2019-03-28)
K.DHARABNIPERUMAL v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-03-28)
K. SABAPATHY v. STATE REP.BY SECRETARY TO — Madras High Court (2019-03-28)
SUNDARASAMY v. STATE OF TAMIL NADU — Madras High Court (2019-03-28)
S.K. SUNDARAM v. THE DISTRICT REVENUE OFFICER — Madras High Court (2019-03-28)