K.K. SASIDHARAN, . P.T. ASHA

345 recorded High Court judgment(s) · 2013–2019

Courts

Madras High Court

345

DISMISSED	98
ALLOWED	96
DISPOSED OF	86
DISMISSED AS WITHDRAWAL	19
PARTLY ALLOWED	15
CLOSED	8
DISMISSED FOR NON-PROSECUTION	7
DISMISSED AS INFRUCTUOUS	7

K.BARATHITHASSAN v. THE CHAIRMAN — Madras High Court (2019-08-30)
STATE OF TAMILNADU v. K.VELUSAMY — Madras High Court (2019-08-30)
M.V.CHOKKALINGAM v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-08-30)
SOUNDRAVALLI v. THE DISTRICT COLLECTOR — Madras High Court (2019-08-30)
Union of India v. Stepan Stewart — Madras High Court (2019-08-30)
K.SRINIVASAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-08-30)
THE CHAIRMAN v. V.MURUGESAN — Madras High Court (2019-08-30)
S.DHARMAN v. UNION OF INDIA — Madras High Court (2019-08-30)
K.V.SRINIVASAN v. STATE OF TAMILNADU — Madras High Court (2019-08-30)
R.KANDAN v. S.MATHIVANAN — Madras High Court (2019-08-30)