K.K. SASIDHARAN, P.K.MISRA

29 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• UNION OF INDIA v. S.SUBBIAHMANI — Madras High Court (2008-07-28)
• V.MUNUSWAMY v. UNION OF INDIA — Madras High Court (2008-07-24)
• GOVERNMENT OF TAMILNADU v. M.JOTHI, — Madras High Court (2008-07-24)
• UNION OF INDIA, REP. BY THE v. K.ARUNACHALAM — Madras High Court (2008-07-23)
• THE UNION OF INDIA REP.BY THE v. THE REGISTRAR — Madras High Court (2008-07-22)
• THE DIRECTOR OF SCHOOL v. N.NADUSAMY — Madras High Court (2008-07-22)
• K.GURUSAMY v. THE TAMIL NADU STATE — Madras High Court (2008-07-21)
• UNION OF INDIA v. THE CENTRAL ADMINISTRATIVE — Madras High Court (2008-07-21)
• M.NATARAJAN, v. SECRETARY TO THE GOVERNMENT — Madras High Court (2008-04-28)
• K.R.RAMASWAMY ALIAS TRAFFIC v. THE COLLECTOR — Madras High Court (2008-04-28)