LexK.K. SASIDHARAN, P.D.AUDIKESAVALU
311 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 311 |
Disposal nature
| DISPOSED OF | 117 |
| DISMISSED | 69 |
| ALLOWED | 41 |
| CLOSED | 25 |
| WITHDRAWN DISMISSED | 13 |
| PARTLY ALLOWED | 11 |
| DISMISSED AS WITHDRAWAL | 11 |
| ORDERED | 10 |
Recent judgments
- Vino Kumar v. The Sub Inspector of Police — Madras High Court (2022-02-09)
- THE MANAGING DIRECTOR v. V.MUTHU RAJ — Madras High Court (2019-04-29)
- M.S.SIVAKUMAR v. COLLECTOR — Madras High Court (2019-04-29)
- C.AZHAGESAN v. THE DISRTICT COLLECTOR — Madras High Court (2019-04-29)
- A.PUGAZHENDHI v. THE CHIEF EDUCATION OFFICER — Madras High Court (2019-04-29)
- J.JAYAPRAKASH v. THE HEAD CO-ORDINATION — Madras High Court (2019-04-29)
- S.D.ASINAJHON v. THE DISTRICT COLLECTOR — Madras High Court (2019-04-29)
- P.MUTHU v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-04-29)
- G.Rajagopal v. The Government of Tamil Nadu — Madras High Court (2019-04-29)
- THE COMMISSIONER v. J.BALAKRISHNAN — Madras High Court (2019-04-29)