LexK.K. SASIDHARAN, M. VENUGOPAL
26 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 26 |
Disposal nature
| DISPOSED OF | 12 |
| WITHDRAWN DISMISSED | 6 |
| DISMISSED | 5 |
| CLOSED | 3 |
Recent judgments
- P.Ramakrishnan, v. The Chief Manager (HRS) — Madras High Court (2017-02-28)
- MURUGESWARI v. THE COMMISSIONER OF POLICE — Madras High Court (2016-08-26)
- D.MICHEL ANTONY v. THE INSPECTOR OF POLICE — Madras High Court (2016-08-26)
- ANNALAKSHMI v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2016-08-26)
- Mr.M.Balathandayutham v. Indian Bank — Madras High Court (2016-03-03)
- Thiru.A.S.Siddique, v. The Secretary to Government, — Madras High Court (2016-03-03)
- S.Venkatasubramaniam, v. The Secretary to Government, — Madras High Court (2016-03-03)
- M/s.Starlite Residency Owners- v. The Commissioner, — Madras High Court (2016-03-03)
- Mr.R.Britto Babu v. The State of Tamil Nadu — Madras High Court (2016-03-03)
- S.Venkatasubramaniam, v. The Secretary to Government, — Madras High Court (2016-03-03)