LexK.K. SASIDHARAN, M.V. MURALIDARAN
285 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 285 |
Disposal nature
| ALLOWED | 82 |
| DISPOSED OF | 80 |
| DISMISSED | 47 |
| DISMISSED AS INFRUCTUOUS | 26 |
| WITHDRAWN DISMISSED | 19 |
| CLOSED | 16 |
| DISMISSED FOR NON-PROSECUTION | 7 |
| STAY MADE ABSOLUTE | 4 |
Recent judgments
- DR.S.VASUDEVAN v. G.NAREDRA KUMAR — Madras High Court (2018-03-27)
- N. KASI, v. KANDHASAMY, — Madras High Court (2018-03-27)
- S.MALLIKHA v. THE GOVERNMENT OF INDIA — Madras High Court (2017-11-27)
- THE DESK OFFICER (VIGILANCE v. R.DHAKSHINAMURTHY — Madras High Court (2017-11-23)
- K.Manoharan, age 40, v. The Union of India, — Madras High Court (2017-11-14)
- A.P.Gowdhama Sidharthan v. The Secretary to Government — Madras High Court (2017-11-14)
- Dr.K.Sundaravadivelu, v. Union of India, — Madras High Court (2017-08-18)
- P.Mariappan, Anna Ngr,Vallanad v. The Chairman, State Level — Madras High Court (2017-08-18)
- Union of India by Government v. The Central Administrative — Madras High Court (2017-06-30)
- S.Ramakrishnan v. The Registrar — Madras High Court (2017-06-30)