K.K. SASIDHARAN, M.DHANDAPANI
46 recorded High Court judgment(s) · 2017–2017
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| Madras High Court | 46 |
Disposal nature
| DISPOSED OF | 12 |
| ALLOWED | 11 |
| DISMISSED | 8 |
| CLOSED | 6 |
| DISMISSED AS WITHDRAWAL | 3 |
| DISMISSED AS INFRUCTUOUS | 3 |
| WITHDRAWN DISMISSED | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- D.G.RAJAN @ GNANARAJ v. THE GOVT OF TAMILNADU — Madras High Court (2017-06-30)
- THE SECRETARY v. N.BASKARAN — Madras High Court (2017-06-30)
- M.SUKUMAR REDDY v. THE CHIEF COMMISSIONER — Madras High Court (2017-06-30)
- K.Sumitha, D/o.C.Krishnan, Res v. The Revenue Divisional — Madras High Court (2017-06-30)
- L.Elumalai v. The Tamil nadu State Level — Madras High Court (2017-06-30)
- SMT. N JAYAPUSHPAMMAL v. THE ASSISTANT DIRECTOR OF — Madras High Court (2017-06-30)
- Mr.G.Dharmaraj, v. Union of India, — Madras High Court (2017-06-30)
- P.SUNDARAMOORTHY v. THE STATE OF TAMILNADU — Madras High Court (2017-06-30)
- M.Tamizharsu v. The Tamilnadu State Level — Madras High Court (2017-06-30)
- G.Radhakrishnan v. The Tamilnadu State Level — Madras High Court (2017-06-30)
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