K.K. SASIDHARAN, G.R.SWAMINATHAN

2,016 recorded High Court judgment(s) · 2017–2019

Courts

Madras High Court

2016

DISPOSED OF	939
DISMISSED	536
ALLOWED	214
WITHDRAWN DISMISSED	126
CLOSED	53
DISMISSED AS INFRUCTUOUS	51
DISMISSED FOR NON-PROSECUTION	40
DISMISSED AS WITHDRAWAL	26

THE REGISTRAR (JUDICIAL) v. PRINCIPAL SECRETARY TO — Madras High Court (2019-03-18)
MR.A.K.INAYAT, REP. BY HIS v. THE STATE OF TAMIL NADU, — Madras High Court (2019-01-31)
R.CHINNATHAMBI, v. THE PRINCIPAL SECRETARY TO — Madras High Court (2019-01-28)
K.KARTHICK, D.NO.8/78/2, v. THE PRINCIPAL SECRETARY TO — Madras High Court (2019-01-28)
E.J.DAVIS, S/O.E.M.JOSEPH, v. THE PRINCIPAL SECRETARY TO — Madras High Court (2019-01-28)
D.MUNIYASAMY, v. THE REGIONAL DIRECTOR OF — Madras High Court (2019-01-25)
THE MANAGING DIRECTOR, v. R.DEIVAM, S/O.RAJAPANDI, — Madras High Court (2019-01-21)
S.SENTHIL RAJA, v. THE STATE OF TAMILNADU, — Madras High Court (2018-12-19)
KAVITHA, v. THE DISTRICT REVENUE OFFICER, — Madras High Court (2018-12-17)
M.PITCHAI, v. THE DISTRICT COLLECTOR, — Madras High Court (2018-12-03)