K.K. SASIDHARAN, ELIPE DHARMA RAO

41 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• V.VIVEKANANDAN v. S.PANNERSELVAM — Madras High Court (2011-11-25)
• THE COMMISSIONER OF v. C.BABU — Madras High Court (2011-09-08)
• THE CHAIRMAN v. C.ANTHONY — Madras High Court (2011-09-08)
• UNION OF INDIA REP.BY v. A.M.BAZEER AHAMED, — Madras High Court (2011-09-08)
• UNION OF INDIA v. R.ANAND — Madras High Court (2011-07-29)
• THE WORKMEN REP.BY v. THE MANAGEMENT OF SOUTHERN — Madras High Court (2011-07-20)
• K.S.NAGARAJAN v. GOVERNMENT OF INDIA — Madras High Court (2011-06-28)
• G.PALANI, v. BANK OF BARODA, — Madras High Court (2011-06-28)
• CHELLAPPA PILLAI v. I.SUBRAMANIAN — Madras High Court (2011-04-29)
• V.T.ARASU, MANAGING TRUSTEE, v. THE COMMISSIONER, LAND AND — Madras High Court (2011-01-19)