LexK.K. SASIDHARAN, D.MURUGESAN
60 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 60 |
Disposal nature
| ALLOWED | 26 |
| DISMISSED | 25 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 2 |
| ORDERED | 2 |
| (unspecified) | 1 |
Recent judgments
- DR. ZUBAIDA BEGUM v. INDIAN BANK — Madras High Court (2012-08-28)
- THE AREA SALES MANGER v. THE PRESIDENT — Madras High Court (2012-08-23)
- MRS. HEMALATHA RANGANATHAN, v. THE AUTHORISED OFFICER, — Madras High Court (2012-08-13)
- S.K.R.DEVARAJ, v. THE AUTHORISED OFFICER — Madras High Court (2012-08-01)
- SUDHIR VASEDEVA v. M.GEORGE RAVI SHEKERAN — Madras High Court (2012-07-11)
- THE MANAGING DIRECTOR, v. SRI BANNARIAMMAN MODERN RICE — Madras High Court (2012-07-03)
- A.VARALAKSHMI, v. THE CHIEF MANAGER, — Madras High Court (2012-07-03)
- THE BOARD OF GOVERNORS IN v. SREE BALAJI MEDICAL COLLEGE & — Madras High Court (2012-06-14)
- M.SENTHILKUMAR v. THE SECRETARY TO GOVERNMENT — Madras High Court (2012-06-12)
- DRAVIDA MUNNETRA KAZHAGAM v. THE TAMILNADU STATE ELECTION — Madras High Court (2012-04-26)