K.K. SASIDHARAN, B. GOKULDAS

503 recorded High Court judgment(s) · 2016–2016

Courts

Madras High Court

503

CLOSED	202
ALLOWED	139
DISPOSED OF	60
WITHDRAWN DISMISSED	33
DISMISSED AS INFRUCTUOUS	31
DISMISSED	19
ORDERED	12
DISMISSED FOR NON-PROSECUTION	4

RANI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-09-01)
CHINNADAIKKAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-09-01)
K.JAMEELA v. THE COMMISSIONER OF POLICE — Madras High Court (2016-09-01)
M.BRGILKINGSLY v. ELANGOVAN — Madras High Court (2016-09-01)
D.CRISTINABAMI v. ELANGOVAN — Madras High Court (2016-09-01)
V.RAJA LAKSHMI v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2016-09-01)
G.AWWIELET PARIPORNAM v. ELANGOVAN — Madras High Court (2016-09-01)
UNION OF INDIA REP. BY ITS v. M/S UNIK TRADERS — Madras High Court (2016-09-01)
R.RAMKKUMAR v. THE COMMISSIONER OF POLICE — Madras High Court (2016-08-31)
R.GILBERT S/O RAJ, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-08-31)