LexK.K. SASIDHARAN, ABDUL QUDDHOSE
249 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 249 |
Disposal nature
| DELAY CONDONED | 90 |
| PARTLY ALLOWED | 40 |
| DISMISSED | 29 |
| ORDERED | 23 |
| DISPOSED OF | 18 |
| ALLOWED | 11 |
| WITHDRAWN DISMISSED | 10 |
| DISMISSED AS INFRUCTUOUS | 9 |
Recent judgments
- THE UNITED INDIA INSURANCE CO.LTD v. GHOUSE BASHA — Madras High Court (2019-10-24)
- BHARTI AXA GENERAL INSURANCE CO.LTD., v. NEPOLIAN — Madras High Court (2019-10-24)
- K.SHANMUGAPRIYA v. D.KALAIARASAN — Madras High Court (2019-10-24)
- P.PRAVEEN KUMAR v. V.SAKTHI LAKSHMI — Madras High Court (2019-10-24)
- R. SHANTHI v. G. RAVIKUMAR — Madras High Court (2019-10-24)
- SENTHAMIL SELVI v. RAMALINGAM — Madras High Court (2019-10-24)
- J.PUNITHAVALLI v. THE MANAGING DIRECTOR — Madras High Court (2019-10-24)
- R.MEENAKSHI v. A.P.STORES — Madras High Court (2019-10-24)
- V.NANDAKUMAR v. R.SIVARANJANI — Madras High Court (2019-10-24)
- M/S.UNITED INDIA INSURANCE CO LTD v. R.AMUTHA — Madras High Court (2019-10-24)