K.K. SASIDHARAN

4,797 recorded High Court judgment(s) · 2008–2019

Courts

Madras High Court

4797

DISPOSED OF	1993
ALLOWED	935
DISMISSED	578
WITHDRAWN DISMISSED	415
CLOSED	350
DISMISSED AS WITHDRAWAL	164
DISMISSED FOR NON-PROSECUTION	142
DISMISSED AS INFRUCTUOUS	128

P.PALANI v. N.MAGESAN — Madras High Court (2019-08-28)
M.RAJAGOPAL v. S.SEKAR, B.E. — Madras High Court (2019-07-22)
K.CHINNASAMY v. N.A.DEVARAJ — Madras High Court (2019-07-22)
V. SANTHANAM v. S. SATHYA — Madras High Court (2019-06-28)
S.UMAPATHY v. V.VEVEKANANDHAN — Madras High Court (2019-04-03)
M/S.ANANYA SHELTERS (P) LTD., v. M/S.NANA NANI HOMES (PHASE-I) — Madras High Court (2019-04-03)
B.A.BHARATH v. A.R.SUBHASHINI — Madras High Court (2019-04-03)
V.SETTU @ SIVAPACKIAM v. SAMPATH — Madras High Court (2019-04-03)
R.NARASHIMMAMURTHY, v. S.SEKAR, B.E. — Madras High Court (2018-10-25)
S.Maharajan, v. The State of Tamil Nadu, — Madras High Court (2018-09-25)