LexK.K. RAMAKRISHNAN
79 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 79 |
Disposal nature
| DISPOSED OF | 61 |
| DISMISSED | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| WITHDRAWN DISMISSED | 3 |
| ALLOWED | 3 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| CLOSED | 1 |
Recent judgments
- Our Lady of Assumption Church v. The District Collector — Madras High Court (2023-11-29)
- Muthu .K.M v. The District Collector — Madras High Court (2023-11-29)
- Thangapandian.A v. The District Collector — Madras High Court (2023-11-29)
- M.PARTHASARATHI v. DR. V. SOBHANA BAI,DIRECTOR — Madras High Court (2023-11-29)
- S.PRASANTH v. THE CHAIRMAN — Madras High Court (2023-11-29)
- JOHNSON T v. RELIGARE FINVEST LTD — Madras High Court (2023-11-29)
- S. SIVAGAMI SUNDARI v. THE AUTHORIZED OFFICER — Madras High Court (2023-11-29)
- Emali Arockiamarry v. The District Collector — Madras High Court (2023-11-29)
- Ravi v. The District Collector — Madras High Court (2023-11-29)
- Annavi V v. The District Collector — Madras High Court (2023-11-29)