K.K. RAMAKRISHNAN

6,391 recorded High Court judgment(s) · 2023–2026

Courts

Madras High Court

6391

CLOSED	2597
ALLOWED	1486
DISMISSED	715
WITHDRAWN DISMISSED	282
DISPOSED OF	241
GRANTED	192
Re-Transferred to Trial Court	182
MODIFIED	155

Mohan Raj v. State Of Tamilnadu Rep By Inspector Of Police, Dcb — Madras High Court (2026-06-04)
S.Suthersan v. The State of Tamil Nadu, — Madras High Court (2026-06-01)
P.Meenakshi v. The State of Tamilnadu rep. by — Madras High Court (2026-05-14)
Mani @ Manikandan v. The State of Tamilnadu, rep by The Deputy Superintendent of Police — Madras High Court (2026-05-14)
B. Gurunathan v. State Of Tamilnadu Rep By Inspector Of Police, Awps-Virudhunagar — Madras High Court (2026-05-14)
Mohanarangan v. State Of Tamilnadu Rep By Inspector Of Police, East — Madras High Court (2026-05-13)
GIRI v. State Of Tamilnadu Rep By Inspector Of Police, Patteeswaram — Madras High Court (2026-05-13)
P.R. Lakshmipriya v. State Of Tamilnadu Rep By Inspector Of Police, Dcb-I — Madras High Court (2026-05-13)
Sundarapandi v. State Of Tamilnadu Rep By Inspector Of Police, Thirumangalam Taluk — Madras High Court (2026-05-13)
Abubacker Sitheek v. State Of Tamilnadu Rep By Inspector Of Police, Ganesh Nagar — Madras High Court (2026-05-13)