LexK.K.DENESAN
949 recorded High Court judgment(s) · 2006–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 949 |
Disposal nature
| DISPOSED OF | 637 |
| DISMISSED | 195 |
| CLOSED | 71 |
| ALLOWED | 40 |
| DISMISSED AS WITHDRAWN | 2 |
| TRANSFERRED TO KERALA ADMINISTRATIVE TRIBUNAL | 1 |
| PARTLY ALLOWED | 1 |
| SETTLED | 1 |
Recent judgments
- ABDULKALAM AZAD A. & ANOTHER v. THE STATE OF KERALA AND OTHERS — Kerala High Court (2012-05-18)
- RAJAKUMAR v. STATE OF KERALA — Kerala High Court (2007-04-24)
- ANTONY v. ALAPPUZHA MUNICIPALITY — Kerala High Court (2007-04-24)
- G.JAYACHANDRAN NAIR v. STATE OF KERALA — Kerala High Court (2007-04-24)
- K.F.C. OFFICER ASSOCIATION v. K.F.C.AND ANOTHER — Kerala High Court (2007-04-13)
- SUCHITHRA v. ANILKRISHNAN — Kerala High Court (2007-04-13)
- VALSAKUMARI K.J. v. STATE OF KERALA — Kerala High Court (2007-04-13)
- BEN.C.BABU v. STATE OF KERALA — Kerala High Court (2007-04-12)
- SAJEEV v. STATE OF KERALA — Kerala High Court (2007-04-11)
- P.RAGHAVA PODUVAL v. P.T.MATHEW — Kerala High Court (2007-04-11)