K.J. ROHEE, R.V. MORE

33 recorded High Court judgment(s) · 2008–2008

Courts

Bombay High Court

Admitted/Allwd/Granted/Rule Absolute	16
Dismissed/Rule Discharged	10
Dispossed Off/Dismiss for Default	5
DISPOSED OFF	1
Withdrawn	1

NANURAM MOHANLAL VERMA v. DIVISIONAL CONTROLLER, M.S.R.T.C. — Bombay High Court (2008-07-04)
SHANKARRAO SAKHARAM SUPARE v. DR. RAJENDRA VITHALRAO PRAKASHE and ORS. — Bombay High Court (2008-04-04)
SMT. VIMAL WD/O. RAMKRISHNA PRKASHE v. STATE OF MAH.and OTHERS. — Bombay High Court (2008-02-22)
STATE OF MAHARASHTRA v. KRISHNAVATAR DAULATSINGH MADAN — Bombay High Court (2008-02-21)
NARAYAN S/O PANDURANG MALIYE and ANOR. v. THE STATE OF MAH.THR.ITS COLLECTOR and ANOR. — Bombay High Court (2008-02-21)
HIMMATRAO GOVINDRAO MATE v. GOVINDRAO YASHWANTRAO JACHAK — Bombay High Court (2008-02-21)
NAMDEO TUKARAM LANJEKAR and13 ORS v. STATE OF MAH THRU ITS SECTY and 23 ORS. — Bombay High Court (2008-02-21)
NAMDEO TUKARAM LANJEKAR and13 ORS v. STATE OF MAH THRU ITS SECTY and 23 ORS. — Bombay High Court (2008-02-21)
DEEPAK KATHIRAM MESHRAM v. ONGC THRU ITS CHAIRMAN and 17 ORS. — Bombay High Court (2008-02-21)
MUNICIPAL COUNCIL, HINGANGHAT v. VITTHAL MAROTRAO KAMDI — Bombay High Court (2008-02-21)