K.J. ROHEE, R.C. CHAVAN

499 recorded High Court judgment(s) · 2007–2008

Courts

Bombay High Court

499

Dispossed Off/Dismiss for Default	181
Admitted/Allwd/Granted/Rule Absolute	162
Dismissed/Rule Discharged	124
Withdrawn	18
Rejected at Admission Stage	9
Appeal Abated	1
REJECTED	1
Transfer to Other Court.	1

MURLIDHAR NAMDEORAO KHANGAR v. RAJESH S/O DEORAO MESHRAM — Bombay High Court (2008-12-05)
PRAFUL KHUSHALRAO MANKAR and 2 ORS. v. STATE OF MAH. LTHRU. COLLECTOR and ANOR. — Bombay High Court (2008-12-05)
SHIVAJI MANDAL, PUSAD THRU. ITS SECTY. v. M/S VISHNU MAHAJAN and SONS. THRU. ITS PARTNER and ORS. — Bombay High Court (2008-07-29)
DR. VIKRAM HARGOVINDRAI MARWAH and 3 ORS. v. ALKA BALDEV SAHANI and 4 ORS. — Bombay High Court (2008-05-05)
JIVANGIR PRALHADGIR GOSAVI v. THE CHIEF EXECUTIVE OFFICER and ANOR. — Bombay High Court (2008-04-15)
THE HEAD MASTER, SANJAY GANDHI HIGH SCHOOL v. DY. DIRECTOR OF EDUCATION and 2 ORS. — Bombay High Court (2008-04-15)
HIFZUL KABIR HIFZUL KARIM v. STATE OF MAH. THRU. CHIEF SECTY. and 3 ORS. — Bombay High Court (2008-04-15)
RAMESHWAR SUGANDHCHAND BAWANKAR v. STATE OF MAH. THRU. SECTY. and 4 ORS. — Bombay High Court (2008-04-15)
RAMESHCHANDRA SHANKARLAL KHANDELWAL v. KRUPALDAS RUPCHAND SINDHI and ORS. — Bombay High Court (2008-04-15)
KU VEENA JAIRAM KOLHE AND ANOTHER v. THE STATE OF MAH.THR.MUMBAI AND 2 OTHERS — Bombay High Court (2008-04-15)