K.J. ROHEE, P.B. VARALE

111 recorded High Court judgment(s) · 2008–2008

Courts

Bombay High Court

111

Dismissed/Rule Discharged	43
Dispossed Off/Dismiss for Default	40
Admitted/Allwd/Granted/Rule Absolute	19
Withdrawn	5
Rejected at Admission Stage	3
REJECTED	1

SHRIDHAR S/O MADHAO GHATATE v. THE STATE OF MAHARASHTRA and OTHERS. — Bombay High Court (2008-12-05)
NARAYAN SHANKAR SOLANKI v. THE STATE OF MAHARASHTRA THR. SECY. SOCIAL WELFARE DEPT. and ORS. — Bombay High Court (2008-11-20)
MARATHWADA GRAMIN VANK KARMACHARI SANGHATANA THR. GEN. SECTY., NANDED and 2 OTRS v. MANAGEMENT OF MARATHWADA GRAMIN BANK THR. CHAIRMAN, NANDED and 7 OTRS — Bombay High Court (2008-11-14)
MARATHWADA REGIONAL RURAL BANK EMPLOYEES UNION (RECG) THR. GEN. SECTY., NANDED and 2 OTRS v. MANAGEMENT OF MARATHWADA GRAMIN BANK THR. CHAIRMAN, NANDED and 7 OTRS — Bombay High Court (2008-11-14)
UNION OF INDIA THR. SECTY., MIN. OFLABOUR, NEW DELHI and 2 OTRS v. MANAGEMENT OF MARATHWADA GRAMIN BANK THR. CHAIRMAN, NANDED and 7 OTRS — Bombay High Court (2008-11-14)
KU. REKHA D/O BABURAOJI GAIDHANE v. THE HON'BLE PRESIDENT GRIEVANCE COMMITTEE OF SHIKSHAN SEVAK and 6 ORS. — Bombay High Court (2008-11-14)
MOHD. KANNISODIN @ KANNUBHAI - JADIN v. PAWANKUMAR SHIVNARAYAN SARAIYYA — Bombay High Court (2008-11-14)
PUNDLIK BABURAOJI NAIK and ANOR. v. THE STATE OF MAHA. THRU. HEALTH SECTY. and 3 ORS. — Bombay High Court (2008-11-12)
M.I.D.C. THRU. ITS CHIEF EXECUTIVE OFFICER v. KAILASHCHANDRA RATANLAL CHOUDHARY and 2 ORS. — Bombay High Court (2008-11-12)
KU SHRADDHA SURESHRAO CHAWARE v. THE SCHEDULED TRIBE CATE CERTIDICATE SCRUTINY COMMITTE AMRAVATI — Bombay High Court (2008-11-12)