K.J. ROHEE, B. P. DHARMADHIKARI

106 recorded High Court judgment(s) · 2008–2009

Courts

Bombay High Court

106

OTHERS DISPOSED OFF	27
DISMISSED	25
REJECTED	23
ALLOWED	13
Admitted/Allwd/Granted/Rule Absolute	6
Dispossed Off/Dismiss for Default	5
PARTLY ALLOWED	2
ALLOWED TO BE WITHDRAWN	2

MADAN WASUDEORAO TONPE v. SURESHCHANDRA JAGANNATH RAI AND 2 OTHERS — Bombay High Court (2009-01-05)
MADAN WASUDEORAO TONPE v. SURESHCHANDRA JAGANNATH RAI AND 2 OTHERS — Bombay High Court (2009-01-05)
MAH. INDUSTRIAL DEVP. CORPN. THRU. C.E.O. v. TUKARAM DOMAJI GHUGUSKAR AND 5 ORS. — Bombay High Court (2008-10-17)
DEEPAK HARIBHAT PITALWAR v. THE NAGPUR MUNICIPAL CORPORATION AND ANR. — Bombay High Court (2008-10-13)
VASANTRAO GOVINDRAO MUKE v. STATE OF MAH. THRU. PSO KALMESHWAR and 3 ORS. — Bombay High Court (2008-10-03)
CHABAN BHAURAO GHODE v. NAGPUR MUNICIPAL CORP. THRU. ITS COMMISSIONER and ANOR. — Bombay High Court (2008-08-20)
V.I.D.C. THRU. EXE. ENGINEER v. BABASAHEB NEELKANTHRAO GAIKWAD and 5 ORS. — Bombay High Court (2008-08-08)
STATE OF MAH. THRU. PSO RISOD v. RANGNATH @ NARAYAN LAXMAN PADGHAN — Bombay High Court (2008-08-08)
NALU HIMATRAO GAWAI (IN JAIL) v. STATE OF MAH. THRU P.S.O. — Bombay High Court (2008-08-08)
STATE OF MAH. THRU. PSO GONDIA v. ANIL S/O BABULAL LANJEWAR and 3 ORS. — Bombay High Court (2008-08-08)