K.J. ROHEE, A.P. BHANGALE

69 recorded High Court judgment(s) · 2008–2008

Courts

Bombay High Court

OTHERS DISPOSED OFF	21
ALLOWED	17
DISMISSED	14
REJECTED	13
PARTLY ALLOWED	2
RULE ABSOLUTE	1
Dispossed Off/Dismiss for Default	1

STATE OF MAH, THR THE PSO, SAKKARDARA,NAGPUR v. SK. HAMID S/O SK BABBU and ANOR. — Bombay High Court (2008-11-21)
SHIVLAL NATHHUJI VIRGHAT v. STATE OF MAH.THR.PSO BULDANA — Bombay High Court (2008-11-21)
MANSARAM MOTIRAM TATHOD AND 2 OTHERS v. STATE OF MAH.THR.PSO AKOLA — Bombay High Court (2008-11-21)
BHIMRAO MAHADEO MENDHE, v. THE STATE OF MAH, THR SECRETARY and ANOR. — Bombay High Court (2008-11-19)
ABHISHEK DEVIPRASAD TIWARI v. STATE OF MAH. THRU. SECTY. and 6 ORS. — Bombay High Court (2008-11-19)
PRAMOD SHANKARRAO DONGRE v. SUB DIVN. POLICE OFFICER, BALAPUR REGION — Bombay High Court (2008-11-17)
SHURAJI SHANKAR SONBARSE and 2 ORS. v. STATE OF MAH. THRU P.S.O. — Bombay High Court (2008-11-17)
KISHOR BHIVAJEE WANKHEDE v. STATE OF MAH. THRU. P.S. UMRKHED — Bombay High Court (2008-11-17)
STATE OF MAH. THRU. PSO SAKHARDHEDA v. VASANTRAO RAMRAO DESHMUKH and 48 ORS. — Bombay High Court (2008-11-17)
STATE OF MAH. THRU. PSO SAKHARKHERDA v. YUSUFKHA AZAMKHAN PATHAN and 38 ORS. — Bombay High Court (2008-11-17)