K.J. ROHEE, A.B. CHAUDHARI

34 recorded High Court judgment(s) · 2008–2008

Courts

Bombay High Court

OTHERS DISPOSED OFF	12
DISMISSED	11
RULE ABSOLUTE	3
REJECTED	3
ALLOWED	2
ABATED	1
Admitted/Allwd/Granted/Rule Absolute	1
Dismissed/Rule Discharged	1

SHAILESH CO-OP.HOUSING SOCIETY LTD.NAGPUR v. STATE OF MAH.THR.PSO NAGPUR AND 13 OTHERS — Bombay High Court (2008-06-02)
STATE OF MAH. THRU P.S.O. v. JASBIRSING PYARSING KALSI and 2 ORS. — Bombay High Court (2008-06-02)
DHARMU RAOJI RATHOD AND ANR. v. STATE OF MAH. THR. P.S.O. KURHA AMRAVATI — Bombay High Court (2008-06-02)
STATE OF MAH. THRU. P.S.O. v. JEEVAN BABAN MALI — Bombay High Court (2008-06-02)
DUKALUDAS S/O PARDESHI JOSHI (IN JAIL) v. STATE OF MAH. THRU. PSO KALAMANA — Bombay High Court (2008-05-06)
DINU S/O JETHURAM SAHU (IN JAIL) v. STATE OF MAH. P.S. KALAMNA — Bombay High Court (2008-05-06)
RAMLAL SHYAMLAL JAMUNKAR and 2 ORS. v. STATE OF MAH. THRU. SECTY. and 4 ORS. — Bombay High Court (2008-05-05)
SATISH PRABHAKAR WANKHEDE (IN JAIL) v. STATE OF MAH. THRU. SUPTD. CENTRAL PRISON and ANOR. — Bombay High Court (2008-05-05)
LAXMAN S/O DAMODHAR TUMANE v. STATE OF MAH. THRU. SECTY. and 3 ORS. — Bombay High Court (2008-05-02)
PARVATABAI RAMJI THAKRE AND 2 OTHERS v. THE STATE OF MAH.THR.PSO MANORA — Bombay High Court (2008-05-02)