K.J. ROHEE

252 recorded High Court judgment(s) · 2005–2009

Courts

Bombay High Court

252

Admitted/Allwd/Granted/Rule Absolute	52
Dispossed Off/Dismiss for Default	35
OTHERS DISPOSED OFF	25
Partly Allowed	22
Dismissed	22
Allowed	14
Rule Made Absolute	12
ALLOWED	12

THE COLLECTOR,NAGPUR (SPECIAL LAND ACQUISITION OFFICER),NAGPUR v. KRISHNA S/O ANANDRAO BHISE and ANOTHER — Bombay High Court (2009-01-05)
STATE OF MAH. THRU COLLECTOR and 2 ORS. v. RAMBHAU RAGHUNATH PATIL, THRU HIS L.R.S and 3 ORS — Bombay High Court (2009-01-05)
STATE OF MAH. THRU. COLLECTOR v. PRALHAD BALIRAM PATIL — Bombay High Court (2009-01-05)
THE COLLECTOR NAGPUR THR SPECIAL LAND OFFICER v. VIJAY VITTHALRAO BADKAR — Bombay High Court (2009-01-05)
STATE OF MAH. THRU. COLLECTOR v. RAMBHAU RAJARAM JAWRE — Bombay High Court (2009-01-05)
STATE OF MAHARASHTRA THR. v. HARIDAS S/O SHANKAR NIKHADE — Bombay High Court (2009-01-05)
THE STATE OF MAHARASHTRA THR. COLLECTOR, WARDHA and ANOR. v. VITHAL S/O MAHADEORAO ASUTKAR — Bombay High Court (2009-01-05)
STATE OF MAHA. THRU. COLLECTOR and 2 ORS. v. ANIL KUSHALCHAND CHANDAK — Bombay High Court (2009-01-05)
THE STATE OF MAHARASHTRA THR. COLLECTOR, YAVATMAL and ANOR. v. AASARAM S/O SAKHARAM NAGARGOJE and ORS. — Bombay High Court (2009-01-05)
THE STATE OF MAH. THR. THE COLLECTOR, WARDHA v. SHAMRAO S/O LAXMANRAO DHANDE — Bombay High Court (2009-01-05)