LexK.HEMA, . P.S.GOPINATHAN
80 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 80 |
Disposal nature
| ALLOWED | 35 |
| DISMISSED | 29 |
| DISPOSED OF | 9 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS WITHDRAWN | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| REMANDED | 1 |
| ABATED | 1 |
Recent judgments
- ANTONY @ VINOD v. UNION OF INDIA — Kerala High Court (2013-01-23)
- CHADYAN KALAI MUSLIM JAMAATH COMMITTEE v. S.M.HANEEFA & 4 OTHERS — Kerala High Court (2013-01-22)
- VALSALA v. CELEENA — Kerala High Court (2013-01-18)
- SUBHADRA & OTHERS v. M.V.JOY & ANOTHER — Kerala High Court (2013-01-17)
- M.BASHEER v. STATE OF KERALA — Kerala High Court (2013-01-17)
- MATHEW AUGUSTHY @ SHAJI v. VARGHESE V.MATHEW AND ANOTHER — Kerala High Court (2013-01-16)
- THE ORIENTAL INSURANCE CO.LTD v. SAROJINI — Kerala High Court (2013-01-15)
- SALAFI TRUST v. P.NAZEER — Kerala High Court (2013-01-15)
- STATE OF KERALA, REP. BY THE SPECIAL v. KUNJU MOHAMMED — Kerala High Court (2013-01-15)
- MATHEW v. THOMAS — Kerala High Court (2013-01-15)