K.HEMA, P.R.RAMAN
237 recorded High Court judgment(s) · 2006–2007
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| Kerala High Court | 237 |
Disposal nature
| CLOSED | 111 |
| DISPOSED OF | 88 |
| DISMISSED | 18 |
| ALLOWED | 8 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED AS WITHDRAWN | 3 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- JESSYAMMA JOHN v. SABU JOHN AND OTHERS — Kerala High Court (2007-08-24)
- S.PRABHU v. R.RAJANI — Kerala High Court (2007-08-24)
- ALANKAR JEWELLERS v. ELASAMMA JOHNY — Kerala High Court (2007-08-24)
- K.C.CHACKO v. DISTRICT SUPERINTENDENT OF POLICE — Kerala High Court (2007-08-23)
- FATHIMA SALAM v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2007-08-23)
- T.O.RADHAKRISHNAN v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2007-08-22)
- MOHAMMED ALI v. STATE OF KERALA AND OTHERS — Kerala High Court (2007-08-22)
- JYOTHISH KUMAR v. ANIL.A. — Kerala High Court (2007-08-20)
- N.P.ANAS v. THE STATE OF KERALA — Kerala High Court (2007-08-20)
- THOMAS VARGHESE v. ST.MARY'S ORTHODOX CATHEDRAL — Kerala High Court (2007-08-18)
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