K.HEMA, K.BALAKRISHNAN NAIR

24 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• RAJU v. STATE OF KERALA — Kerala High Court (2008-05-30)
• JACOB v. SUPERINTENDENT OF POLICE — Kerala High Court (2008-05-23)
• K.P.S.C v. DR.T.BEERMASTHAN — Kerala High Court (2008-05-23)
• P.THULASI AND ANOTHER v. THE DIRECTOR GENERAL OF POLICE AND OTHER — Kerala High Court (2008-05-23)
• THOMAS v. JINS AND OTHERS — Kerala High Court (2008-05-23)
• MALABAR BUILDERS INDIA LTD. REP. BY ITS v. THE SUB INSPECTOR OF POLICE,MEDICAL COLL — Kerala High Court (2008-05-23)
• RAJASANKARAN.D. v. THE ASST.COMMISSIONER OF POLICE,KZD. — Kerala High Court (2008-05-23)
• MANOJKUMAR.D.N. v. COMMISSIONER OF POLICE, KOCHI — Kerala High Court (2008-05-23)
• JYOTHI v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2008-05-23)
• CYRIL MAR BASELIOSE, METROPOLITAN v. THE ASSISTANT COMMISSIONER OF POLICE — Kerala High Court (2008-05-23)