LexK.HEMA
6,371 recorded High Court judgment(s) · 2005–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 6371 |
Disposal nature
| ALLOWED | 3297 |
| DISMISSED | 2329 |
| DISPOSED OF | 399 |
| PARTLY ALLOWED | 107 |
| DISMISSED AS WITHDRAWN | 89 |
| REMANDED | 64 |
| DISMISSED AS NOT PRESSED | 38 |
| COMPOUNDED | 23 |
Recent judgments
- THE CENTRAL WARCHOUSING CORPORATION v. VARGHESE K. PULAYATH — Kerala High Court (2013-03-19)
- P.C.JAMES v. THE STATE OF KERALA — Kerala High Court (2013-03-14)
- MAR JACOB THOOMKUZHY v. M/S. JEEVAN TELECASTING CORPORATION LIMITED — Kerala High Court (2013-02-06)
- MARIYAMMA PHILIP v. GEORGE K.NINAN — Kerala High Court (2013-02-05)
- ANAKKAYAM PULLIYIL JUMA-ATH v. UBAID AND OTHERS — Kerala High Court (2013-01-29)
- P.S.VIJAYAN v. STATE OF KERALA — Kerala High Court (2013-01-01)
- ABDUL LATHEEF v. K.P ABDURAHIMAN — Kerala High Court (2012-12-03)
- SREEJITH v. M/S.GRAVURE CENTRE — Kerala High Court (2012-11-14)
- BIJU v. STATE OF KERALA — Kerala High Court (2012-09-14)
- A.P.PAUL v. STATE OF KERALA — Kerala High Court (2012-08-17)