LexK.HARILAL, V.RAMKUMAR
71 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 71 |
Disposal nature
| DISMISSED | 23 |
| DISPOSED OF | 20 |
| ALLOWED | 7 |
| SETTLED | 7 |
| DISMISSED AS WITHDRAWN | 5 |
| REMANDED | 3 |
| DISMISSED FOR DEFAULT | 3 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- SEBASTIAN K.ANTONY v. MANAGER, ST.ALBERT'S COLLEGE, ERNAKULAM — Kerala High Court (2012-04-27)
- GEORGE v. THOMAS — Kerala High Court (2012-04-12)
- SREEDHARAN v. M/S.SHRIRAM TRANSPOT FINANCE COMPANY LIMITED, KOZHIKODE — Kerala High Court (2012-04-11)
- PUTHIYAPURA SHEIK KOYA THANGAL v. P.P.KOYAMMAKOYA — Kerala High Court (2012-04-10)
- GOVERNMENT OF KERALA v. KAMALAMMA — Kerala High Court (2012-03-30)
- K.P.CHADRAMOHAN v. KAMALAKSHIAMMA — Kerala High Court (2012-03-28)
- JOSE v. M.G.DANIEL — Kerala High Court (2012-03-27)
- RESHMI DEVI v. THE UNIVERSITY OF KERALA — Kerala High Court (2012-03-26)
- M/S.CARBON & CHEMICALS INDIA LTD. v. MATHEW ABRAHAM — Kerala High Court (2012-03-26)
- SARGIS v. P.K.SIVADASAN — Kerala High Court (2012-03-21)