K.HARILAL, T.V.ANILKUMAR

87 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• FOUSIYA v. RAJULA — Kerala High Court (2019-12-11)
• SUNIL v. NEETHU — Kerala High Court (2019-11-21)
• SHEEBA v. AJITHKUMAR — Kerala High Court (2019-11-16)
• DILEEP KUMAR v. JAYAPUSHPA — Kerala High Court (2019-11-16)
• DILEEP KUMAR v. JAYAPUSHPA — Kerala High Court (2019-11-16)
• A.PHILIP v. LISSY PHILIP — Kerala High Court (2019-11-16)
• VIJITHA.V., v. SARASWATHY, — Kerala High Court (2019-11-16)
• LISSIE PHILIP v. A. PHILIP, — Kerala High Court (2019-11-16)
• AJAYAKUMAR v. DEEPA S.R — Kerala High Court (2019-11-16)
• K.M. RANJITH v. RANJU PRAVEENA — Kerala High Court (2019-11-16)