K.HARILAL, . SHIRCY V

63 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• PRIYA, v. BIJU JOSEPH, — Kerala High Court (2019-09-26)
• JAYAN PISHARODY v. T.S.RAJAGOPALAN — Kerala High Court (2019-09-26)
• SAJEER v. STATE OF KERALA — Kerala High Court (2019-09-26)
• RAINATH JOOLA v. BUHARI — Kerala High Court (2019-09-26)
• PREETHI v. GIREESHMANI — Kerala High Court (2019-09-26)
• REJIL v. ASHALATHA — Kerala High Court (2019-09-26)
• SUDHEER N.K., v. STATE OF KERALA, — Kerala High Court (2019-09-19)
• SAJEEVAN, v. THE STATE OF KERALA, — Kerala High Court (2019-09-19)
• SONU SIBI v. THE DISTRICT POLICE CHIEF — Kerala High Court (2019-09-19)
• VASANTHAKUMARI v. SUPERINTENDENT OF POLICE, — Kerala High Court (2019-09-19)