K.HARILAL, . RAJA VIJAYARAGHAVAN V

83 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• C.M.ABDUL AZEEZ v. P.MANOJ — Kerala High Court (2017-04-12)
• SHAMSUDEEN v. SHOOJA — Kerala High Court (2017-04-12)
• RAJNEETH.N.P v. N.R.RAMALINGAM — Kerala High Court (2017-04-12)
• WINSON @ WILSON v. RUGMINI DEVI — Kerala High Court (2017-04-11)
• P.DEVASAHAYAM v. G. SUDHAKARAN NAIR — Kerala High Court (2017-04-11)
• P.V.ANTONY v. M/S.SWASTIK SWEET HOUSE — Kerala High Court (2017-04-11)
• V.T.SABIRA v. IBRAHIM — Kerala High Court (2017-04-11)
• MURUKESAN S v. KUTHIRUMMAL ABDUL SALAM — Kerala High Court (2017-04-11)
• MANARI PRASHOB KUMAR v. T.K. PAREEKUTTY HAJI — Kerala High Court (2017-04-10)
• C.V.ANTONY v. SADIKKA — Kerala High Court (2017-04-10)