LexK.HARILAL, PIUS C.KURIAKOSE
626 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 626 |
Disposal nature
| DISPOSED OF | 321 |
| ALLOWED | 112 |
| DISMISSED | 89 |
| REMANDED | 43 |
| CLOSED | 36 |
| DISMISSED AS WITHDRAWN | 11 |
| DISMISSED FOR DEFAULT | 5 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- OORKATTIL BALAKRISHNAN v. SPECIAL TAHSILDAR — Kerala High Court (2012-11-30)
- V.P. PHILIP v. JAIMON JAMES — Kerala High Court (2012-08-09)
- STATE OF KERALA v. RISA SALIM — Kerala High Court (2012-08-09)
- BINU BABY v. DY.SUPERINTENDENT OF POLICE, ADOOR — Kerala High Court (2012-08-09)
- ABDUL NAZAR v. SIDDIQUE — Kerala High Court (2012-08-09)
- KALLINGAL MARIYAM v. M.K.MANSOOR — Kerala High Court (2012-03-28)
- ESSAR TELECOM INFRASTRUCTURE (P) LTD. v. CIRCLE INSPECTOR OF POLICE, ANGAMALI & — Kerala High Court (2012-03-16)
- BINU v. DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2012-03-09)
- ANANTHAGOPALA REDDIAR v. SUDHA RAJAGOPAL — Kerala High Court (2012-03-09)
- N.K.KUNJU MUHAMMED v. SHAMSU M.K. — Kerala High Court (2012-02-02)