K.HARILAL, . P.SOMARAJAN
220 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 220 |
Disposal nature
| DISMISSED | 99 |
| DISPOSED OF | 39 |
| ALLOWED | 28 |
| REMANDED | 20 |
| PARTLY ALLOWED | 9 |
| DISMISSED FOR DEFAULT | 7 |
| DISMISSED AS WITHDRAWN | 5 |
| CLOSED | 5 |
Recent judgments
- ABDUL NAZER v. SAJITHA — Kerala High Court (2020-01-17)
- AMBROSE P. THOMAS, v. SEETHALAKSHMI M.K., — Kerala High Court (2020-01-17)
- ABDUL NAZER v. SAJITHA — Kerala High Court (2020-01-17)
- M/S.SYAMA DYNAMIC IT SERVICE PVT. LTD. v. STATE OF KERALA — Kerala High Court (2020-01-17)
- SREEJITH v. SREEJA — Kerala High Court (2020-01-17)
- K.ABOOBACKER, v. K.N.RAMACHANDRAN, — Kerala High Court (2019-11-27)
- S.RAJAMMAL, v. ABDUL MANAF, — Kerala High Court (2019-10-23)
- SAMYUKTHA RANI v. C.SUGATHAN — Kerala High Court (2019-10-23)
- SANOJ v. STATE OF KERALA — Kerala High Court (2019-10-23)
- BHAVISHA.K, v. RAJESH M — Kerala High Court (2019-10-23)
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