K.HARILAL, N.NAGARESH

63 recorded High Court judgment(s) · 2013–2020

Courts

Disposal nature

Recent judgments

• GEORGE ABRAHAM v. MINU SUSAN MATHEW — Kerala High Court (2020-03-10)
• BIJU THAMPI v. NIMIMOL JOSEPH — Kerala High Court (2019-11-04)
• RIYA MARTIN v. BINU T.S., — Kerala High Court (2019-11-04)
• AUGUSTINE THOMAS v. RACHEL MATHEW — Kerala High Court (2019-11-04)
• RATHEESH.M., v. DHANYA KKV, — Kerala High Court (2019-11-04)
• GOPAKUMAR v. THE DISTRICT POLICE CHIEF — Kerala High Court (2019-11-01)
• PRASEEDA v. ADARSH — Kerala High Court (2019-11-01)
• AMEEN SAYANI LIYAKHATH v. SHAJNA NISAR — Kerala High Court (2019-11-01)
• A.M.SHAMEEJA v. T.C.ABDUL HAMEED — Kerala High Court (2019-11-01)
• PRAKASH, v. DR. SREEKALA, — Kerala High Court (2019-11-01)