K.HARILAL, K.M.JOSEPH

1,075 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• M/S PARISONS AGROTECH (P) LIMITED v. STATE OF KERALA — Kerala High Court (2014-07-10)
• M/S.CADBURY INDIA LTD v. STATE OF KEREALA — Kerala High Court (2014-02-20)
• HAWA UMMAL v. BAISY RAHEEL — Kerala High Court (2014-02-20)
• THE CHAIRMAN, MESHAR DIOCESAN EDUCATIONAL TRUST v. STATE OF KERALA — Kerala High Court (2014-02-20)
• CHALAKUDY N.S.S. EDUCATIONAL, CULTURAL AND CHARITABLE SOCIETY v. E.NARAYANA MENON — Kerala High Court (2014-01-29)
• M/S.MEDICAL LAND, TRICHUR v. COMMISSIONER OF INCOME TAX,KOCHI — Kerala High Court (2014-01-29)
• K.A.JOSE v. STATE OF KERALA — Kerala High Court (2013-12-18)
• KAPICO KERALA RESORTS (P) LTD. v. RATHEESH K.R. — Kerala High Court (2013-12-10)
• RATHEESH K.R. v. STATE OF KERALA — Kerala High Court (2013-07-25)
• V.RAMESH KUMAR v. ASSISTANT COMMISSIONER OF POLICE, KOZHIKODE — Kerala High Court (2013-07-05)