K.HARILAL, C.S.DIAS

684 recorded High Court judgment(s) · 2008–2020

Courts

Disposal nature

Recent judgments

• SANDEEP JOSEPH v. STATE POLICE CHIEF, — Kerala High Court (2020-05-26)
• KANDATH CHEKKU HAJI v. MUNNAMKAVIL ASHRAF — Kerala High Court (2020-05-22)
• ALEX JOLLY v. THE COMMISSIONER OF POLICE — Kerala High Court (2020-05-22)
• RAIJO SHAJU v. THE CITY POLICE COMMISSIONER — Kerala High Court (2020-05-21)
• M.S.SUJATHA v. MRS.DEENAMMA PETER — Kerala High Court (2020-05-20)
• PUTHAN PURAYIL RAMACHANDRAN v. KANAPPALI IRINGA JANAKI — Kerala High Court (2020-05-19)
• KAVYA PRAKASH.K v. SUJITH V.J — Kerala High Court (2020-05-19)
• DEEPA C. v. SADANANDAN P. — Kerala High Court (2020-05-18)
• BINU RAJ G v. SANDHYA LAKSHMI R — Kerala High Court (2020-05-18)
• VINOD v. THE STATE POLICE CHIEF — Kerala High Court (2020-03-23)